Section 23(3)(j) in Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment, Consent and Public Hearing) Rules, 2016

[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

(j)size of holdings (marginal and small farmers), number of residential houses, and public and private infrastructure and assets; and

Legal Document View