Madhya Pradesh High Court
Deepak Jha vs The State Of Madhya Pradesh on 30 April, 2021
Author: Akhil Kumar Srivastava
Bench: Akhil Kumar Srivastava
1 MCRC-15588-2021 The High Court Of Madhya Pradesh MCRC-15588-2021 (DEEPAK JHA AND OTHERS Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 30-04-2021 Heard through Video Conferencing. Counsel for the applicant is not connected. Shri S.D. Mishra, learned P.L. for the State. Case diary is available with the learned panel lawyer for the State. List it after a week along with the case diary and criminal record of the applicant, if any.
(AKHIL KUMAR SRIVASTAVA) JUDGE MSP Signature SAN Not Verified Digitally signed by MANVENDRA SINGH PARIHAR Date: 2021.04.30 16:34:20 IST