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[Cites 0, Cited by 0] [Section 10(8)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(8)(a) in Punjab Self-Supporting Co-operative Societies Act, 2006

(a)the transfer of whole of the assets and liabilities of a self-supporting co-operative society or societies, as the case may be, to another self-supporting co-operative society; or