Section 6(2)(d) in The Goa Children's Homes Rules, 2004

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(d)the Children's Homes have the following main activities, namely:-

(i)family based services, such as, foster family care and sponsorship;

(ii)linking up with the Integrated Child Development Services to cater to the needs of children below six years;

(iii)to establish linkages with organizations and individuals to provide support services to children;

(iv)to encourage volunteers to provide for various services for children and families to become guardian.

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