Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11] [Entire Act]

State of Punjab - Section

Section 18 in The Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973

18. Repeal.

- The Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1959, is hereby repealed.