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State of Andhra Pradesh - Section

Section 104 in Reductions and Remissions (Andhra Pradesh)

104.

To remit the stamp duty on security bonds or mortgages executed by way of security for repayment of loans under Agricultural Schemes for development of fruit production and cashew production (with effect from 5th January, 1959) (Andhra Pradesh Gazette, dated 2nd April, 1959, Part I, page 737).