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Supreme Court - Daily Orders

Drb Exports Pvt. Ltd. vs Commissioner Of Income Tax on 2 December, 2019

Author: M.R. Shah

Bench: M.R. Shah

     ITEM NO.22                              COURT NO.9                SECTION XVI

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33201/2018

     DRB EXPORTS PVT. LTD.                                              Petitioner(s)

                                                    VERSUS

     COMMISSIONER OF INCOME TAX                                         Respondent(s)

     (FOR ADMISSION and IA No.175304/2019-CONDONATION OF DELAY IN
     REFILING / CURING THE DEFECTS )

     Date : 02-12-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.R. SHAH
                                               [IN CHAMBER]



     For Petitioner(s)
                                        Ms. Kavita Jha, AOR
                                        Mr. Anant Mann, Adv

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in refiling the Special Leave Petition is condoned.

Registry to process the matter further.

(MANASWINI DEVI SHARMA) (K.RAMA KRISHNA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.12.05 15:10:36 IST Reason: