Supreme Court - Daily Orders
Drb Exports Pvt. Ltd. vs Commissioner Of Income Tax on 2 December, 2019
Author: M.R. Shah
Bench: M.R. Shah
ITEM NO.22 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33201/2018
DRB EXPORTS PVT. LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(FOR ADMISSION and IA No.175304/2019-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS )
Date : 02-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
[IN CHAMBER]
For Petitioner(s)
Ms. Kavita Jha, AOR
Mr. Anant Mann, Adv
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the Special Leave Petition is condoned.
Registry to process the matter further.
(MANASWINI DEVI SHARMA) (K.RAMA KRISHNA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.12.05 15:10:36 IST Reason: