Rajasthan High Court - Jodhpur
Shankar Lal vs Poonam Chand on 4 March, 2020
Author: Abhay Chaturvedi
Bench: Abhay Chaturvedi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Second Appeal No. 142/2018
Shankar Lal
----Appellant
Versus
Poonam Chand
----Respondent
For Appellant(s) : Mr. Jai Kishan Bhaiya.
HON'BLE MR. JUSTICE ABHAY CHATURVEDI
Order 04/03/2020 Return of notices sent to the respondents is further awaited for a period of two weeks.
List the matter after two weeks.
( ABHAY CHATURVEDI),J 26-Mohan/-
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