Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(2)If the certificate of conformity is granted in relation to goods or articles of a batch or lot, it shall be a one-time certificate and duration of certificate of conformity is not applicable in these cases.