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[Cites 0, Cited by 0] [Section 266(3)] [Section 266] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 266(3)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)deposit any rubbish, filth and other polluted and obnoxious matters in any street or on the verandah of any building or on any unoccupied ground alongside any street or on the bank of a water course ; or.