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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(4) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(4)The Accountant shall watch the return of the challans and post-office requisitions and prepare the daily accounts on their basis. If there is any discrepancy, he shall immediately bring it to the notice of ex-officio vendor.