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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(i) in The Maharashtra Electricity Duty Act, 1958

(i)[ by the Government of Maharashtra (save in respect of premises used for residential purposes); [These sub-clauses were substituted for the original sub-clause (1) by Maharashtra 18 of 1963, Section 3.]