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[Cites 0, Cited by 4] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(e) in The Electricity Act, 2003

(e)be responsible for carrying out real time operations for grid control and despatch of electricity within the State through secure and economic operation of the State grid in accordance with the Grid Standards and the State Grid Code.