Supreme Court - Daily Orders
Rail Vikas Nigam Limited vs Simplex Infrastructures Ltd. on 2 September, 2021
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Bela M. Trivedi
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ITEM NO.17 COURT NO.2 SECTION XIV
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.10358/2020
(Arising out of impugned final judgment and order dated 10-07-2020
in O.M.P.(T) (COMM.) No.28/2020 passed by the High Court Of Delhi
At New Delhi)
RAIL VIKAS NIGAM LIMITED Petitioner(s)
VERSUS
SIMPLEX INFRASTRUCTURES LTD. & ANR. Respondent(s)
(IA No.35658/2021 – FOR APPROPRIATE ORDERS/DIRECTIONS; and, IA
No.85884/2020 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 02-09-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Tushar Mehta, SG
Mr. Anil Seth, Adv.
Mr. Udit Seth, Adv.
Mr. Prateek, Adv.
Mr. C. Kannan, Adv.
Mr. Ravi Shankar, AOR
For Respondent(s) Mr. S.D. Singh, Adv.
Mr. Rahul Kumar Singh, Adv.
Mr. Jitender Singh, Adv.
Ms. Meenu Singh, Adv.
Mr. Ram Kripal Singh, Adv.
Mr. Kamla Prasad, Adv.
Mr. Dhiraj Kumar, Adv.
Ms. Bharti Tyagi, AOR
Signature Not Verified
Mr. R. Chandrachud, AOR
Mr. Nikhil S. Nair, Adv.
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.09.04
10:21:32 IST
Reason: Mr. Chitvan Singhal, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
In the present matter, notice was ordered to be issued by a Bench which comprised of Hon’ble the Chief Justice, Hon’ble Mr. Justice A.S. Bopanna and Hon’ble Mr. Justice V. Ramasubramanian. The matter thereafter appeared before the Bench comprising of Hon’ble Mr. Justice Hemant Gupta and Hon’ble Mr. Justice A.S. Bopanna when the Bench directed the matter to be listed before a Bench of which Hon’ble Mr. Justice Hemant Gupta would not be a Member.
The Registry is directed to list this matter on 21.09.2021, before the appropriate Bench after taking requisite directions from the Hon’ble the Chief Justice.
(MUKESH NASA) (VIRENDER SINGH)
COURT MASTER BRANCH OFFICER