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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(1)The Vice-Chancellor shall be the principal executive and academic officer of the University and the Chairman of the Academic Council, and shall, in the absence of the Chancellor, preside at a convocation of the University and shall confer degrees on the persons, entitled to receive them.