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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2)(c) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(c)The Council shall consist of the following other members, namely:-
(i)the Vice-Chancellors of the Agricultural Universities in the State as ex-officio members;
(ii)the Chief Secretary to Government and the Agriculture, Finance and Planning Secretaries to Government as ex-officio members;
(iii)one representative of the Indian Council of Agricultural Research to be appointed by the State Government;
(iv)four non-official members of the Executive Councils concerned to be appointed by the State Government, one from each Agricultural University area;
(v)one member to be appointed by the Chancellor;
(vi)two agricultural scientists to be appointed by the State Government;
(vii)the Member-Secretary, a whole-time officer, to be appointed by the State Government.