55. Delegation of certain functions of State Government to Electrical Inspectors .-The State Government may, by general or special order, authorise the discharge of any of its functions under section 13 or section 18, [or section 34, sub-section (2),] or clause V, sub-clause (2), or clause XIII of the Schedule by an [Electrical Inspector] [ Substituted by Act 32 of 1959, Section 2 for " Electric Inspector" .].
