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Calcutta High Court

C.I.T. (Central-Ii) Cal vs Manaksia Containers (P) Ltd on 28 March, 2014

Bench: Arun Mishra, Joymalya Bagchi

ORDER SHEET
                              ITP No.111 of 1999
                      IN THE HIGH COURT AT CALCUTTA
                             Special Jurisdiction
                                ORIGINAL SIDE


                                                  C.I.T. (CENTRAL-II) CAL.
                                                                   Versus
                                            MANAKSIA CONTAINERS (P) LTD.

     BEFORE:
     The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

AND The Hon'ble JUSTICE JOYMALYA BAGCHI Date: 28th March, 2014 It appears that the petition has already been decided on 11.1.2000, as reported by the Registry. Accordingly, Office is directed to make necessary entries in the ledger as well as in the Computer Section of this Court.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) /SN AKGoswami