Calcutta High Court
C.I.T. (Central-Ii) Cal vs Manaksia Containers (P) Ltd on 28 March, 2014
Bench: Arun Mishra, Joymalya Bagchi
ORDER SHEET
ITP No.111 of 1999
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
C.I.T. (CENTRAL-II) CAL.
Versus
MANAKSIA CONTAINERS (P) LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
AND The Hon'ble JUSTICE JOYMALYA BAGCHI Date: 28th March, 2014 It appears that the petition has already been decided on 11.1.2000, as reported by the Registry. Accordingly, Office is directed to make necessary entries in the ledger as well as in the Computer Section of this Court.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) /SN AKGoswami