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[Cites 0, Cited by 0] [Section 110B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110B(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(c)Suits by persons claiming the land or any of the things vested in a [Gaon Sabha] [Substituted by Notification No. 5846/I-A-270-61.] or a local authority under Section 117.