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Madhya Pradesh High Court

Ramesh Kumar Nagar (Koli) vs The State Of Madhya Pradesh on 30 September, 2021

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 THE HIGH COURT OF MADHYA PRADESH Gwalior dated : 30/09/2021 Since the roster of Single Bench is up to 1:30 pm, therefore, due to paucity of time, the following matters could not be taken up.

Serial Numbers Next date of listing 34 to 41, 43 to 62, 64, List on 01/10/2021. 65, 68, 68.1 and 68.2 63, 66 and 67 List next week.

Interim order, if any, passed earlier shall continue till next date of listing.

Copy of this order be retained in each of the aforesaid matters.

(G.S. Ahluwalia) Judge Digitally signed by PRINCEE BARAIYA Date: 2021.09.30 16:52:33 -07'00'