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[Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(7)(iii) in The Maharashtra University of Health Sciences Act, 1998

(iii)a corresponding new bank constituted under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 or under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980;