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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(1)(a) in Occupational Safety, Health and Working Conditions Code, 2020

(a)produces false records or counterfeits or knowingly makes or produces or uses a false statement, declaration or evidence regarding any document in connection with compliance of any of the provisions of this Code or any rules, regulations or bye-laws or any order made thereunder; or