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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(1)(b) in Telangana Abolition of Inams Act, 1955

(b)lands in respect of which any person is entitled to be registered under sections 5, 6, 7 and 8 of the Act;