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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1)(b) in The Rajasthan Value Added Tax Rules, 2006

(b)if the persons mentioned in clause (a) can not be easily found, by giving or tendering a copy thereof to an adult member of his family; or