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State of Haryana - Section

Section 30 in Haryana Pond and Waste Water Management Authority Act, 2018

30. Effect of other laws.

(1)The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other State law for the time being in force.
(2)The provisions of this Act shall be in addition to and not in derogation of the provisions of any other law for the time being in force.