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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(2)(k) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(k)Five Bathrooms : 25 Sq. ft. each i. e. 125 Sq. ft.;