Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act] State of Uttar Pradesh - Subsection Section 87(2)(e) in Uttar Pradesh Municipal Corporation Act, 1959 (e)manner of reference under Section 82 of any question as to disqualification of member;