Supreme Court - Daily Orders
Gajender Singh Nanda vs Union Of India on 14 January, 2019
Bench: S.A. Bobde, Deepak Gupta
ITEM NO.1 COURT NO.3 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.1504/2018
GAJENDER SINGH NANDA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 14-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Pushpinder Singh, Adv.
Mr. Abhishek Prasad, Adv.
Ms. Anurag Rana, Adv.
Ms. Viddushi, Adv.
Ms. Shalini Kaul, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner prays for withdrawal of this petition with liberty to make an representation before the appropriate forum.
Prayer is allowed.
Accordingly, the writ petition is dismissed as withdrawn with the liberty aforesaid.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.01.14 15:49:02 IST Reason: