Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61A] [Entire Act] State of Madhya Pradesh - Subsection Section 61A(iii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 (iii)three kilometers from the limits of an urban area other than those specified in (i) and (ii) above;
