Supreme Court - Daily Orders
Bhagirath vs The State Of Rajasthan on 5 September, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
1
ITEM NO.18 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal Nos.456458/2023
BHAGIRATH & ORS. Appellant(s)
VERSUS
THE STATE OF RAJASTHAN Respondent(s)
(IA No. 12236/2023 EXEMPTION FROM FILING O.T. & IA No.
33261/2023 PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
Date : 05092023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE ARAVIND KUMAR For Appellant(s) Mr. Nachiketa Joshi, Adv. Mr. Amit Sharma, Adv.
Mr. Praneet Pranav, Adv.
Mr. Sandeep Singh, AOR Mr. Simarjeet Saluja, Adv. Mr. Divik Mathur, Adv.
Mr. Raghav Pandey, Adv.
For Respondent(s) Ms. Pooja Chandra, Adv.
Ms. Shankari Mishra, Adv. Mr. Ketan Paul, AOR Mr. H. D. Thanvi, Adv.
Mr. Nikhil Kumar Singh, Adv. Mr. Achal Singh Bule, Adv. Mr. U. N. Goyal, Adv.
Mr. Sudhanshu Khandelwal, Adv. Mr. Rishi Matoliya, AOR Signature Not Verified UPON hearing the counsel the Court made the following Digitally signed by O R D E R VISHAL ANAND Date: 2023.09.06 18:59:54 IST Reason: In view of letter circulated by learned counsel for the appellants seeking four weeks’ adjournment for inspection of the 2 translation of the Trial Court’s record which is still awaited, the appeals are adjourned for four weeks.
(VISHAL ANAND) (BEENA JOLLY) ASTT. REGISTRARcumPS COURT MASTER (NSH)