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State of Assam - Section

Section 30 in Instructions Relating to Liquor

30. Provision of buildings and apparatuses, etc.

- The buildings and the source of water-supply are provided by or articles connected with the supply storage, gauging, handling and issue of spirit and shall be responsible for, and defray the cost of the conveyance of water to the warehouses for the purpose of reduction, including the cost of pumping and the maintenance of the pumps.