Supreme Court - Daily Orders
Gujarat Urja Vikas Nigam Ltd. vs M/S.Acme Solar Technologies (Gujarat) ... on 29 August, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.1 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No. 2-3 in Civil Appeal No(s). 5978-5979/2014
GUJARAT URJA VIKAS NIGAM LTD. Appellant(s)
VERSUS
M/S.ACME SOLAR TECH.(GUJ) PVT.LTD.& ORS Respondent(s)
(for stay and office report)
Date : 29/08/2014 These applications were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. L. Nageshwara Rao, ASG
Mr. M. G. Ramachandran, Adv.
Ms. Hemantika Wahi, Adv.
Ms. Swapna, Adv.
For Respondent(s) Mr. Parag Tripathi, Sr. Adv.
Mr. A. V. Rangam, Adv.
Mr. Buddy A. Ranganadhan, Adv.
UPON hearing counsel the Court made the following
O R D E R
List the interlocutory applications along with Civil Appeals in the month of November, 2014.
(Jayant Kumar Arora) (Sneh Bala Mehra)
Sr. P.A. Assistant Registrar
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2014.08.30
11:52:09 IST
Reason: