Himachal Pradesh High Court
Tulsi Ram Guddu vs . State Of H.P. on 4 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Tulsi Ram Guddu Vs. State of H.P. Cr. Revision No. 160/2012 .
04.07.2023 Present: Mr. I.S. Chandel, Advocate, for the petitioner.
Mr. Jitender Sharma, Additional Advocate General, for the respondent-State.
Learned counsel for the petitioner seeks three weeks' further time to ascertain as to whether the fine amount passed by this Court.
r to has been deposited or not in terms of order dated 12.10.2012, As prayed, list on 31st July, 2023.
( Sushil Kukreja ) Judge 4th July, 2023 (raman) ::: Downloaded on - 04/07/2023 20:56:13 :::CIS