Kerala High Court
Dr.Valsamma Paul vs Cochin University Of Science & on 7 June, 2010
Author: C.T.Ravikumar
Bench: C.T.Ravikumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 16588 of 2010(W)
1. DR.VALSAMMA PAUL, PROFESSOR,
... Petitioner
Vs
1. COCHIN UNIVERSITY OF SCIENCE &
... Respondent
2. STATE OF KERALA, REPRESENTED
3. THE UNION OF INDIA,
4. THE UNIVERSITY GRAMA COMMISSION,
For Petitioner :SRI.SAJU.S.A
For Respondent :SRI.S.KRISHNAMOORTHY, CGC
The Hon'ble MR. Justice C.T.RAVIKUMAR
Dated :07/06/2010
O R D E R
C.T.RAVIKUMAR, J.
```````````````````````````````````````````````````````
W.P.(C) No. 16588 of 2010 W
```````````````````````````````````````````````````````
Dated this the 7th day of June, 2010
J U D G M E N T
When this writ petition is taken up for admission, the learned standing counsel submitted that issue raised in this writ petition is squarely covered against the petitioner by the decision of this Court in an exactly identical writ petition moved by a similarly situated person, namely, W.P.(C) No.9556/2010. The said writ petition was dismissed and W.A.No.591/2010 filed against the said judgment was also subsequently dismissed. The learned counsel appearing for the petitioner has also endorsed the same.
In the said circumstances, I do not think it necessary to delve into the facts and issues any further. Accordingly, this writ petition is dismissed in the light of the judgment in W.P.(C) No.9556/2010 and W.A. No.591/2010.
(C.T.RAVIKUMAR, JUDGE) aks