Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(2) in Chhattisgarh Private Placement Agencies (Regulation) Act, 2013 (2)Words and expressions not defined in this Act shall have the same meaning as defined under any other corresponding law for the time being in force.
