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State of Odisha - Section

Section 281 in Orissa Municipal Rules, 1953

281.

The Sub-Inspectors of the Schools shall prepare and submit to the Council monthly stipend bills for stipendiary primary schools. The grants-in-aid bills of aided primary schools shall be prepared by the Secretaries of the committees in charge of the Schools and countersigned by the Sub-Inspector of Schools before submission by the letter to the Council.