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[Cites 0, Cited by 0] [Section 290] [Entire Act]

State of Rajasthan - Subsection

Section 290(1) in Rajasthan Panchayati Raj Rules, 1996

(1)The name of the employee desiring transfer or desired to be transferred from one district to another shall be communicated to the Director by the Panchayat Samiti or the Zila Parishad, as the case may be.