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[Cites 0, Cited by 0] [Section 244] [Entire Act]

State of Uttar Pradesh - Subsection

Section 244(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)Whenever the person on whom a notice or bill is to be served is a minor, service upon an adult male member or servant of his family shall be deemed to be service upon the minor.