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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(11) in The M.P. Denatured Spirituous Preparation Rules, 1969

(11)Whether the said denatured spirituous preparation is available from any dealer or manufacturer in the State of Madhya Pradesh and if so why it is necessary to import it from outside.