Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of West Bengal - Subsection Section 137(2) in Kolkata Municipal Corporation Building Rules, 2009 (2)The number or type of lifts to be provided in different buildings shall be as specified in the latest edition of National Building Code of India.
