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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(c) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(c)
(i)A multi-purpose hall with facilities for audio-visual aids for use of seminars, symposia and for the conduct of the examinations. The hall shall have a seating capacity of 120 students. All equipments, glassware's and chemicals required for the use in the second year of the course as per the syllabus shall be provided.
(ii)All laboratories shall be provided with-