Punjab-Haryana High Court
Rajinder Kumar vs National Bank For Agriculture And Rural ... on 23 April, 2015
Author: Deepak Sibal
Bench: Deepak Sibal
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
CWP No.2745 of 2015
Date of Decision:23/04/2015
Rajinder Kumar ...Petitioner
Versus
National Bank for Agriculture and Rural Development and others
... Respondents
CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL
Present: Mr. Jagdeep Jaswal, Advocate for the petitioner.
Mr. Girish Agnihotri, Sr. Advocate with
Mr. Deepender Singh, Advocate
for the respondents.
1. To be referred to the reporters or not?
2. Whether the judgment should be reported in the digest.
DEEPAK SIBAL, J.
For orders see: CWP No.11202 of 2010; Parthasarthi Sharma v. National Bank for Agriculture and Rural Development (NABARD) and others.
( DEEPAK SIBAL ) JUDGE 23.04.2015 rajeev RAJEEV THAKRAL 2015.05.01 15:29 I attest to the accuracy and authenticity of this document High Court Chandigarh