Delhi High Court - Orders
Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 21 November, 2023
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 488/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: Mr. Tushar A. John, Adv.
versus
M/S STEEL TRACK & ORS. ..... Defendants
Through: Mr. Venkita Subramoniam T.R.
and Mr. Rahat Bansal, Advs. for D-1 and 6
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 21.11.2023 IA 13245/2023 (under Order XXXIX Rules 1 and 2 of the CPC) IA 13246/2023 (under Order XXVI Rule 9 of the CPC)
1. It is now 05:30 PM. It is not possible to hear this matter today.
2. Re-notify on 12 December 2023 for disposal at the end of the Board.
C. HARI SHANKAR, J.
NOVEMBER 21, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order.
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