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Delhi High Court - Orders

Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 21 November, 2023

Author: C. Hari Shankar

Bench: C.Hari Shankar

                             $~22
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(COMM) 488/2023
                                       APL APOLLO TUBES LIMITED                ..... Plaintiff
                                                    Through: Mr. Tushar A. John, Adv.

                                                                            versus

                                       M/S STEEL TRACK & ORS.                   ..... Defendants
                                                     Through: Mr. Venkita Subramoniam T.R.
                                                     and Mr. Rahat Bansal, Advs. for D-1 and 6
                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                    ORDER

% 21.11.2023 IA 13245/2023 (under Order XXXIX Rules 1 and 2 of the CPC) IA 13246/2023 (under Order XXVI Rule 9 of the CPC)

1. It is now 05:30 PM. It is not possible to hear this matter today.

2. Re-notify on 12 December 2023 for disposal at the end of the Board.

C. HARI SHANKAR, J.

NOVEMBER 21, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2023 at 20:47:04