Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1)(i) in The M.P. State Dental Council Rules, 1969

(i)may call a special meeting at any time on 15 days notice to deal with any urgent matter requiring the attention of the Council;