Allahabad High Court
Pandey @ Sadhu @ Radehy Shyam @ Shiv Kumar ... vs State Of U.P. on 28 July, 2010
Author: Dharam Veer Sharma
Bench: Dharam Veer Sharma
Court No. - 26 Case :- CRIMINAL APPEAL No. - 2915 of 2009 Petitioner :- Pandey @ Sadhu @ Radehy Shyam @ Shiv Kumar & 3 Ors. Respondent :- State Of U.P. Petitioner Counsel :- D.K.Misra Respondent Counsel :- Govt. Advocate Hon'ble Dharam Veer Sharma J.
Learned A.G.A.prays for and is allowed 10 days and no more time to file objection.
List in the 3rd week of August, 2010. Order Date :- 28.7.2010 Irfan