Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55C] [Entire Act] State of Rajasthan - Subsection Section 55C(3) in The Rajasthan Agricultural Produce Markets Rules, 1963 (3)The accounts of the Board shall be maintained in such manner as the Government may direct and shall be subject to audit as the Government may specify.
