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National Green Tribunal

V Ramasubbu vs Member Secretary on 29 July, 2024

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No.3:-

              BEFORE THE NATIONAL GREEN TRIBUNAL
                   SOUTHERN ZONE, CHENNAI

                          (Through Video Conference)

                         Appeal No. 52 of 2024 (SZ)


IN THE MATTER OF


      V. Ramasubbu,
      Tirunelveli.
                                                       ...Appellant(s)
                                     With


      Member Secretary
      SEIAA - Tamil Nadu,
      Chennai and Ors.
                                                       ...Respondent(s)


      Date of hearing: 30.07.2024.


CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER


For Appellant(s):       Mr. A. Thirumalairaja.


For Respondent(s):      None.




                                     Page 1 of 2
                                    ORDER

1. After presenting the case for some time, the learned counsel for the appellant seeks time.

2. Let the matter be listed on 07.08.2024 under the caption 'For Admission'.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM Appeal No.52/2024 (SZ) 30th July, 2024. Mn.