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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(6)(i) in Arunachal Pradesh Water Supply Act, 2015

(i)Where the Department agrees to supply bulk water or any quantity of water to Government agencies, institutions, or Defence organizations, such Government agencies, institutions or defence organization shall furnish all the relevant details as may be sought by the department prior to approval and provide all such information in manners stipulated under sub-section (2) and allotment of fund.