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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(e) in The Orissa Board of Revenue Act, 1951

(e)[ the Board of Revenue as constituted after the 1st day of August, 1951 and continued till the date of commencement of the Orissa Board of Revenue (Amendment) Act, 1957] [Inserted vide Act No. 18 of 1957, Section 2.];