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Allahabad High Court

Himanchal Marketing Company, 278/67, ... vs State Of U.P. Thur. The Food Inspector ... on 8 October, 2010





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CRIMINAL REVISION No. - 349 of 2010
 

 
Petitioner :- Himanchal Marketing Company, 278/67, Aish Bagh Road, Lucknow
 
Respondent :- State Of U.P. Thur. The Food Inspector C/O Local Health
 
Petitioner Counsel :- Mahesh Chandra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble S.C. Chaurasia,J.
 

As prayed by the learned counsel for the revisionist, list in the next cause list.

Order Date :- 8.10.2010 kkm