Allahabad High Court
Himanchal Marketing Company, 278/67, ... vs State Of U.P. Thur. The Food Inspector ... on 8 October, 2010
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- CRIMINAL REVISION No. - 349 of 2010 Petitioner :- Himanchal Marketing Company, 278/67, Aish Bagh Road, Lucknow Respondent :- State Of U.P. Thur. The Food Inspector C/O Local Health Petitioner Counsel :- Mahesh Chandra Respondent Counsel :- Govt. Advocate Hon'ble S.C. Chaurasia,J.
As prayed by the learned counsel for the revisionist, list in the next cause list.
Order Date :- 8.10.2010 kkm